JUDGEMENT
Manorama Kumari, Member -
(1.) Learned Advocate Mr. Mihir Parikh present for Applicant (IRP) . None present for Respondents in IA 282/2017. Proof of service of notice of date of hearing on State Trading Corporation Ltd filed.
(2.) Heard learned Counsel for Applicant in IA 282/2017. None appeared on behalf of respondents in spite of notice.
(3.) The Applicant has produced the delivery of the track report. Order reserved.;
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