Bikkiraveendra Babu, Member - (1.) Learned Advocate Mr. Jaydeepsinh Rajput i/b Learned Advocate Mr. Salil Thakore present for Operational Creditor/Petitioner. Learned Advocate Mr. Raheel Patel with Learned Advocate Mr. Arjun Joshi i/b Nanavati Associates present for Respondent.
(2.) Learned Counsel for both sides requested time on the ground of settlement.
(3.) List the matter on 22.12.2017 for reporting settlement or for hearing before admission.;