SPEED SOLAR SOLUTIONS Vs. BORG ENERGY INDIA PVT LTD

LAWS(NCLT)-2017-5-66

NATIONAL COMPANY LAW TRIBUNAL

Decided on May 30,2017

Speed Solar Solutions Appellant

VERSUS

Borg Energy India Pvt Ltd Respondents

- (1.) As the time of the court is over, adjourn the matter to 31.5.2017 at 230 P M;