BELL FINVEST (INDIA) LTD Vs. LASER CARE INDIA PVT LTD
LAWS(NCLT)-2017-11-109
NATIONAL COMPANY LAW TRIBUNAL
Decided on November 09,2017

BELL FINVEST (INDIA) LTD Appellant
VERSUS
LASER CARE INDIA PVT LTD Respondents

JUDGEMENT

Bikki Raveendra Babu, Member - (1.) Learned Advocate Mr. Mahendra Parmar present for Financial Creditor/ Petitioner. None present for Respondent. Proof of service of notice of date of hearing on Respondent filed.
(2.) For Objections of Respondent, if any. i List the matter on 20.11.2017.;


Click here to view full judgement.
Copyright © Regent Computronics Pvt.Ltd.