CONTECH ENGINEERS PVT LTD Vs. WIND WORLD (INDIA) LTD
LAWS(NCLT)-2017-12-328
NATIONAL COMPANY LAW TRIBUNAL
Decided on December 20,2017

Contech Engineers Pvt Ltd Appellant
VERSUS
WIND WORLD (INDIA) LTD Respondents

JUDGEMENT

- (1.) Learned PCS Mr. Dhrumil Shah with Learned Advocate Mr. Pratik Thakkar present for Operational Creditor/Petitioner. Learned Advocate Mr. Mahesh Kumar S. with Learned Advocate Mr. Anip Gandhi present for Respondent. Petitioner filed documents. Respondent counsel requested time.
(2.) List the matter on 10.01.2018.;


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