JUDGEMENT
Bikki Raveendra Babu, Member -
(1.) Learned Advocate Mr. Arjun Sheth present for Applicant (IRP) .
(2.) None present for Respondents in IA 273/2017. Proof of dispatch of copy of application on Respondent filed. None appeared for Respondents no. 1 to 3. Applicant is directed to serve notice of date of hearing along with copy of order on Respondents no. 1 to 3 and file proof of service.
(3.) List the matter on 18.09.2017.;
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