- (1.) Mr.C.Mohan and Mr.M.Vijayan, counsel for applicant company present.
(2.) Counsel for respondent present. Counsel for applicant provided copies of application along with relevant documents today to the other side.
(3.) Both the parties prayed time for submission of arguments. At their request, time is enlarged. Put up on 06.06.2017 at 02.30 P.M.;