JUDGEMENT
Manorama Kumari, Member -
(1.) Learned Advocate Mr. Himanshu Desai present for Financial Creditor/ Petitioner. Learned Advocate Mr. Sharvil Majmudar present for Respondent. Proof of service is filed.
(2.) Learned Advocate Mr. Sharvil Majmudar filed Vakalatnama for Respondent and prayed for time to file objections.
(3.) Respondent shall file its objections, if any, serving a copy in advance to petitioner.;
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