- (1.) Learjied Advocate Mr. Lalit Patel present for Financial Creditor/ Petitioner. Learned Advocate Mr. Vishal Dave with Learned Advocate Mr. Nipun Singhvi present for Respondent (Caveator) .
(2.) I E Proof of service of copy of application on Respondent filed. Caveator is present, Respondent Corporate debtor shall file its objections, if any, list the matter on 17.1 j.2017.;