VERTEX CHEMICALS Vs. MOHAN PROTENICS LTD
LAWS(NCLT)-2017-8-337
NATIONAL COMPANY LAW TRIBUNAL
Decided on August 18,2017

VERTEX CHEMICALS Appellant
VERSUS
Mohan Protenics Ltd Respondents

JUDGEMENT

R. Varadharajan, Member - (1.) In view of Single Bench sitting in the afternoon session, the matter was not able to be taken up. Hence, at the request made by the petitioner, the matter is posted for hearing on 24th August 2017.;


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