SANDIRA DSOUZA & OTHERS Vs. ELEKTRANS SHIPPING PVT LTD
LAWS(NCLT)-2017-11-634
NATIONAL COMPANY LAW TRIBUNAL
Decided on
November 21,2017
Sandira Dsouza And Others
Appellant
VERSUS
Elektrans Shipping Pvt Ltd
Respondents
JUDGEMENT
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(1.) Cp No. 1369/ I&BP/MCLT/MB/MAH/2017
(2.) On the withdrawal Memo tiled by the Petitioner, this Petition is dismissed as withdrawn.;
(2.) On the withdrawal Memo tiled by the Petitioner, this Petition is dismissed as withdrawn.;
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