WALTER BUSHNELL PUREHEALTH (P) LTD Vs. REGISTRAR OF COMPANIES

LAWS(NCLT)-2017-12-924

NATIONAL COMPANY LAW TRIBUNAL

Decided on December 08,2017

Walter Bushnell Purehealth (P) Ltd Appellant

VERSUS

REGISTRAR OF COMPANIES Respondents

- (1.) Learned Counsel for the petitioner is present. At the request of the Ld. Counsel for the petitioner, the matter is adjourned to 12.1.2018.;