STATE GOVERNMENT OF MAHARASHTRA Vs. SWAYAM REALTORS & TRADERS LTD & ORS
LAWS(NCLT)-2017-7-369
NATIONAL COMPANY LAW TRIBUNAL
Decided on July 25,2017

STATE GOVERNMENT OF MAHARASHTRA Appellant
VERSUS
SWAYAM REALTORS And TRADERS LTD And ORS Respondents

JUDGEMENT

- (1.) In view of Single Bench sitting in the afternoon session, the matter was not able to be, taken up. Hence, at the joint request of the parties, the matter is posted for hearing on 3rd-August, 2017.;


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