SOFTWAREONE INDIA PVT LTD Vs. EMKOR SOLUTIONS LTD
LAWS(NCLT)-2017-8-63
NATIONAL COMPANY LAW TRIBUNAL
Decided on August 04,2017

SOFTWAREONE INDIA PVT LTD Appellant
VERSUS
EMKOR SOLUTIONS LTD Respondents

JUDGEMENT

- (1.) The petition has been assigned to this court today. Dasti. Notice to the petitioner as well as the respondents at their registered address returnable on 11th August 2017.;


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