JUDGEMENT
Bikki Raveendra Babu, Member -
(1.) M/S. New Tech Fittings Ltd., filed this Petition under Section 10 of The Insolvency and Bankruptcy Code, 2016 [hereinafter referred to as "the Code"] read with Rule 7 of The Insolvency and Bankruptcy (Application to Adjudicating Authority) Rules, 2016 [hereinafter referred to as "the Rules"].
(2.) Petitioner is a Company registered under the Companies Act, 1956.
(3.) In this Petition, it is shown that Rajkot Nagarik Sahakari Bank Limited [hereinafter referred to as "the Bank"] is the Financial Creditor, and it has also annexed names of Operational Creditors as per "Annexure-6". As per Annexure-6, there are six Operational Creditors of the Corporate Applicant.;
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