PROTO D ENGINEERING PVT LTD Vs. ROC, PUNE
LAWS(NCLT)-2017-12-658
NATIONAL COMPANY LAW TRIBUNAL
Decided on December 18,2017

Proto D Engineering Pvt Ltd Appellant
VERSUS
ROC, PUNE Respondents

JUDGEMENT

- (1.) CP 619/252(3) /NCLT/MB/MAH/2017
(2.) On having the Petitioner Counsel requested withdrawal of this Company petition to file it under appropriate Section of law, at his request, this Company petition is hereby dismissed as withdrawn with liberty to file fresh in accordance with law.;


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