IN RE Vs. STATE FIELD TRADELINK PVT LTD AND ORS
LAWS(NCLT)-2017-11-424
NATIONAL COMPANY LAW TRIBUNAL
Decided on November 13,2017

IN RE Appellant
VERSUS
State Field Tradelink Pvt Ltd And Ors Respondents

JUDGEMENT

- (1.) Ld. Counsels for the applicant are present.
(2.) Ld. Counsel appearing for the petitioner made a request that she may be permitted to withdraw the petition. Heard, prayer is allowed. Petition is dismissed as withdrawn.;


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