JUDGEMENT
Bikki Raveendra Babu, Member -
(1.) Learned Advocate Mr. Dhruvik Patel with Learned Advocate Mr. Mandeep Singh Saluja i/b Learned Advocate Mr. Kalpesh Patel present for Financial Creditor/ Applicant. Learned Advocate Ms. Asha Panchal i/b A R Gupta & Associates present for Respondent. Learned Counsel appearing for Respondent requested time for proposed settlement. List the matter on 31.07.2017.;
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