JUDGEMENT
Bikki Raveendra Babu, Member -
(1.) Learned Advocate Ms. Vaibhavi Parikh present for Operational Creditor/ Applicant. None present for Respondent. Heard arguments of Learned Counsel for Applicant.
(2.) Applicant is directed to issue notice informing date of hearing and serve copy of this order on Respondent and shall file proof of service.
(3.) List the matter on 28.07.2017.;
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