Bikki Raveendra Babu, Member - (1.) Learned Advocate Mr. S. D Israni present for Operational creditor/ Applicant. None present for Respondent. of service of notice regarding date of hearing filed.
(2.) In spite of service of copy of petition and service of notice of date of hearing Respondent did not choose to appear. Heard arguments of Learned Counsel for Applicant/ Operational Creditor. Order reserved.;