KNIGHT FRANK INDIA PVT LTD Vs. SAHA INFRATECH PVT LTD
LAWS(NCLT)-2017-6-112
NATIONAL COMPANY LAW TRIBUNAL
Decided on June 27,2017

KNIGHT FRANK INDIA PVT LTD Appellant
VERSUS
SAHA INFRATECH PVT LTD Respondents

JUDGEMENT

- (1.) Affidavit has been filed in compliance to the last order. On the request made by the learned Counsel for the parties, the hearing is deferred to 4th July, 2017.;


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