TRANSPORT CORPORATION OF INDIA Vs. TERACOM LTD
LAWS(NCLT)-2017-7-544
NATIONAL COMPANY LAW TRIBUNAL
Decided on July 24,2017

TRANSPORT CORPORATION OF INDIA Appellant
VERSUS
Teracom Ltd Respondents

JUDGEMENT

- (1.) Cf No.1147/ I&BP/NCLT/MB/MAH/2017 On the withdrawal Memo filed by the Petitioner Counsel in this Company Petition, this Petition is dismissed as withdrawn with liberty as prescribed under law.
(2.) Withdrawal Memo is enclosed herewith as part of the Order.;


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