GENSOL CONSULTANTS PVT LTD Vs. VIKRAM SOLAR PVT LTD
LAWS(NCLT)-2017-11-724
NATIONAL COMPANY LAW TRIBUNAL
Decided on November 24,2017

Gensol Consultants Pvt Ltd Appellant
VERSUS
Vikram Solar Pvt Ltd Respondents

JUDGEMENT

- (1.) None responded from either side. Petition is dismissed in default of the petitioner.;


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