SATISH KUMAR GUPTA RP OF ESSAR STEELS INDIA LTD Vs. STATE BANK OF INDIA
LAWS(NCLT)-2017-12-648
NATIONAL COMPANY LAW TRIBUNAL
Decided on December 22,2017

SATISH KUMAR GUPTA RP OF ESSAR STEELS INDIA LTD Appellant
VERSUS
STATE BANK OF INDIA Respondents

JUDGEMENT

- (1.) Learned Advocate Mr. Animish Bisht with Learned Advocate Mr. Abhishek Mukherjee with Learned Advocate Mr.- Sahil Shah present for Applicant (RP) . Learned Advocate Mr. Sandeep Singhi with Learned Advocate Mr. Siddharth Joshi present for Respondent (Standard Chartered Bank) . Learned Advocate Mr. Nirag Pathak with-Learned Advocate Mr. Sahil Jani present for Respondent (State Bank of India) in IA 418/2017.
(2.) Proof of service of copy of application on financial creditors filed.
(3.) List the matter on 09.01.2018.;


Click here to view full judgement.
Copyright © Regent Computronics Pvt.Ltd.