- (1.) This present petition has been filed under Section 252 of the Companies Act, 2013 (hereinafter as Act) by "Ms Suvarna Sanjivani Sugarcane Transport Pvt. Ltd." (hereinafter as Petitioner Company) praying for restoring its name in the Register maintained by the Registrar of Companies, Pune (hereinafter as RoC) .
(2.) This petition is filed before NCLT. Mumbai Bench on 31st October, 2017 under provisions of S. 252 of the Act. And thereafter listed for hearing on 6th December. 2017.
(3.) The Petitioner Company was incorporated as M/s. Suvarna Sanjivani Sugarcane Transport Private Limited with the RoC. Pune on 20th October. 1976 as a Private Company in Tal. Kopargaon. Dist. Ahmednagar. Maharashtra having CIN : U63090MH1976PTC0192I8.;