PORTRAIT ADVERTISING & MARKETING PVT LTD Vs. MOTHERS PRIDE DAIRY INDIA PVT LTD
LAWS(NCLT)-2017-7-249
NATIONAL COMPANY LAW TRIBUNAL
Decided on July 18,2017

Portrait Advertising And Marketing Pvt Ltd Appellant
VERSUS
Mothers Pride Dairy India Pvt Ltd Respondents

JUDGEMENT

- (1.) The Insolvency & Bankruptcy Board of India vide letter dated 07.07.2017 has recommended the name of Mr. Jitesh Gupta, Regn. No. (IBBI/IPA-002/IP-N00144/2017-18/10380) , 257, Vardhman City Centre, Near Shakti Nagar Railway Under Bridge, Delhi-110052, Email:jitesh@jkgupta.com, Mobile Nos: 9810043622, as the Insolvency Resolution Professional.
(2.) A copy of the application for assignment submitted by Mr. Jitesh Gupta has also been placed on record. We accept the aforesaid recommendation and dispose of the reference made by The Insolvency & Bankruptcy Board of India.;


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