RELIANCE COMMERCIAL FINANCE LTD Vs. GUPTA CORPORATION PVT LTD
LAWS(NCLT)-2017-11-79
NATIONAL COMPANY LAW TRIBUNAL
Decided on November 07,2017

Reliance Commercial Finance Ltd Appellant
VERSUS
GUPTA CORPORATION PVT LTD Respondents

JUDGEMENT

- (1.) Ma 493/2017 IN CP No. 67/I&BP/NCLT/MB/MAH/2017 On the Application filed by the Committee of Creditors of the Corporate Debtor company for appointment of Resolution Professional namely Mr. Ramesh Saraogi, (Reg. No. IBBI/IPA-002/IP-N00090/2017-18/10234) , the name of the Insolvency Resolution Professional is hereby referred to IBBI for recommendation of the name of the Insolvency Resolution Professional proposed by the Committee of Creditors.
(2.) List this matter on 24.11.2017 for appointment of the Resolution Professional. Until such time the Interim Resolution Professional is hereby directed to continue until further order.;


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