K Anantha Padmanabha Swamy, Member - (1.) Counsel representing both the parties are present. Both the counsel submitted that the connected matters filed against the same respondent which have been transferred from the Hon'ble High Court of Madras are pending before the Division Bench. Both the counsel prayed to post all the matter before the Division Bench for convenience. The Registry is directed to verify and post the matter before the Division Bench alongwith the connected matters. Put up on 18.07.2017 at 10.30 A.M. .;