B H DINESH KUMAR Vs. APOLLO MED SKILLS LTD
LAWS(NCLT)-2017-5-275
NATIONAL COMPANY LAW TRIBUNAL
Decided on May 30,2017

B H DINESH KUMAR Appellant
VERSUS
APOLLO MED SKILLS LTD Respondents

JUDGEMENT

- (1.) Mr.Mohammed Ashick, Counsel for petitioner present and prayed time for filing an affidavit in compliance with the provisions of section 9(3) (b) of IBC 2016. At request, time is enlarged. Put up on 07.06.2017 at 02.30 p.m.;


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