JUDGEMENT
Bikki Raveendra Babu, Member -
(1.) Learned Advocate Mr. Sidharth Samal with Learned Advocate Ms. Nisha Parikh present for Applicant/ SBI COC. None present for Respondent in IA 257/2017. w Proof of dispatch of copy of application on respondent filed. Applicant is directed to inform the date of hearing to the Corporate Applicant (M/s. Micro Forge (India) Ltd.) and shall file proof of service. List the matter on 12.09.2017 for hearing.;
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