JUDGEMENT
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(1.) Learned Advocate Mr. Animesh Bisht with Learned Advocate Mr. Abhishek with Learned Advocate Mr. Sahil Shah present for Financial Creditor/ Petitioner. None present for Respondent.
(2.) Proof of service of application on Respondent filed. Applicant is directed to serve notice of date of hearing along with copy of order and file proof of service. Respondent shall file objections, if any, within one week serving copy in advance to other side.
(3.) List the matter on 07.11.2017 for objections of Respondent and for hearing before admission. Dated this the 23rd day of October, 2017.;
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