JINDAL ALUMINIUM LTD Vs. LLOYD INSULATIONS (INDIA) LIMITED
LAWS(NCLT)-2017-9-14
NATIONAL COMPANY LAW TRIBUNAL
Decided on September 04,2017

JINDAL ALUMINIUM LTD Appellant
VERSUS
LLOYD INSULATIONS (INDIA) LIMITED Respondents

JUDGEMENT

M.M. Kumar, member - (1.) Learned practicing company secretary Ms. Sudha Sachdeva states that she has the instructions to apply for the withdrawtof the petition. We accept her request.
(2.) Accordingly, we dismiss the petition as withdrawn.;


Click here to view full judgement.
Copyright © Regent Computronics Pvt.Ltd.