- (1.) Learned Advocate Mr. Lalit Patel present for Financial Creditor/Petitioner. Learned Advocate Mr. Nilesh Udernani present for Respondent.
(2.) Respondent Counsel requested time to fife objections. Respondent "shall file objections within two week serving a copy in advance to other side. List the matter on 16.01.2018 for hearing before admission.;