MITCON CONSULTANCY & ENGINEERING SERVICES PVT LTD Vs. PRATIBHA INDUSTRIES LTD
LAWS(NCLT)-2017-10-400
NATIONAL COMPANY LAW TRIBUNAL
Decided on
October 17,2017
Mitcon Consultancy And Engineering Services Pvt Ltd
Appellant
VERSUS
Pratibha Industries Ltd
Respondents
JUDGEMENT
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(1.) C.P. No. 1324/I&BC/NCLT/MB/MAH/2017
The Learned Representatives of both the sides are present.
(2.) As per the Withdrawal Application and particulars mentioned therein the Petitioner is seeking permission to withdraw the Petition. Granted.
(3.) The Petition is disposed of as "Withdrawn". To be consigned to the Records.;
(2.) As per the Withdrawal Application and particulars mentioned therein the Petitioner is seeking permission to withdraw the Petition. Granted.
(3.) The Petition is disposed of as "Withdrawn". To be consigned to the Records.;
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