SKILLCON ENGINEERING PRIVATE LIMITED Vs. REGISTRAR OF COMPANIES, PUNE
LAWS(NCLT)-2017-12-49
NATIONAL COMPANY LAW TRIBUNAL
Decided on December 05,2017

SKILLCON ENGINEERING PRIVATE LIMITED Appellant
VERSUS
REGISTRAR OF COMPANIES, PUNE Respondents

JUDGEMENT

M K Shrawat, Member - (1.) This present petition/application has been filed under Section 252 of the Companies \et. 2013 (hereinafter as Act) by "Ms. Skillcon Engineering Private Limited" {hereinafter as Petitioner Company) praying for restoring its name in the Register maintained by the Registrar of Companies. Pune {hereinafter as RoC) .
(2.) The Petitioner Company was incorporated with the RoC, Pune on 1st July, 2013 having C1N : U3198PN2013PTC147949.
(3.) The Petitioner Company is engaged in the business related to engineering work.;


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