R D SYNTHETICS & RADHAKISHAN BHAGWANDAS RUCHANDANI (HUF) Vs. BEECEELENE TEXTILE MILLS PVT LTD
LAWS(NCLT)-2017-12-298
NATIONAL COMPANY LAW TRIBUNAL
Decided on December 18,2017

R D Synthetics And Radhakishan Bhagwandas Ruchandani (Huf) Appellant
VERSUS
Beeceelene Textile Mills Pvt Ltd Respondents

JUDGEMENT

- (1.) Learned PCS Mr. Dhiren Dave present for Financial Creditor/Petitioner. Learned PCS Mr. Manoj Hurkat present for Respondent. Objections filed by Respondent.
(2.) List the matter on 09.01.2018 for hearing before admission.;


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