SANDEEP SANDHU SPA OF KULDEEP SINGH SANDHU Vs. SHREE MAHESHWAR HYDEL POWER CORPORATION LTD
LAWS(NCLT)-2017-12-225
NATIONAL COMPANY LAW TRIBUNAL
Decided on December 11,2017

Sandeep Sandhu Spa Of Kuldeep Singh Sandhu Appellant
VERSUS
Shree Maheshwar Hydel Power Corporation Ltd Respondents

JUDGEMENT

- (1.) Learned Advocate Mr. Ishan Shah with Learned Advocate Mr. Moiz Rafique with Learned Advocate Mr. Kamil Lokhandwala present for Operational Creditor/Petitioner. None present for Respondent. Proof of service of notice of date of hearing on Respondent filed. It appears that notice served on Respondent only on 10:12.2017. Respondent not filed objections. For objections of Respondent, if any.
(2.) List the matter on 20.12.2017.;


Click here to view full judgement.
Copyright © Regent Computronics Pvt.Ltd.