OARSMAN CREDIT PVT LTD Vs. ANIL LTD
LAWS(NCLT)-2017-8-323
NATIONAL COMPANY LAW TRIBUNAL
Decided on August 17,2017

Oarsman Credit Pvt Ltd Appellant
VERSUS
ANIL LTD Respondents

JUDGEMENT

Bikki Raveendra Babu, Member - (1.) Learned Advocate Ms. Natasha Sutaria present for Financial Creditor/ Applicant. Learned Advocate Mr. Nisarg Desai i/b Nanavati Associates present for Respondent. Objections not filed. Heard arguments of Learned Counsel for Applicant and Learned Counsel for Respondent. Order reserved.;


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