Bikki Raveendra Babu, Member - (1.) Learned Advocate Mr. Sandeep Singhi with Learned Advocate Ms. Trisha Baxi present for Applicant/ Financial Creditor. None present for Respondent.
(2.) Applicant filed Proof of service of notice on Respondent filed.
(3.) Applicant not filed copies of bankers books in accordance with Bankers Books Evidence Act.;