DOLPHIN OFFSHORE ENTERPRISE (INDIA) LTD Vs. INSTRUMENT LIMITED
LAWS(NCLT)-2017-8-126
NATIONAL COMPANY LAW TRIBUNAL
Decided on August 08,2017
DOLPHIN OFFSHORE ENTERPRISE (INDIA) LTD
Appellant
VERSUS
INSTRUMENT LIMITED
Respondents
JUDGEMENT
M.M. Kumar, President
- (1.) Order is Reserved;
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