DOLPHIN OFFSHORE ENTERPRISE (INDIA) LTD Vs. INSTRUMENT LIMITED
LAWS(NCLT)-2017-8-126
NATIONAL COMPANY LAW TRIBUNAL
Decided on August 08,2017

DOLPHIN OFFSHORE ENTERPRISE (INDIA) LTD Appellant
VERSUS
INSTRUMENT LIMITED Respondents

JUDGEMENT

M.M. Kumar, President - (1.) Order is Reserved;


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