JUDGEMENT
Bikki Raveendra Babu, Member -
(1.) Learned Advocate Mr. Mohit Gupta with Learned Advocate Mr. Karan Valecha i/b A.R. Gupta & Associates present for Corporate Debtor/ Petitioner. Learned Advocate Mr. Lalit Patel present for Respondent No. 1. None present for Respondent (HDB Finance) . None present for Respondent (Tata Capital Financial Services Ltd) .
(2.) Learned Counsel appearing for petitioner filed copy of the order dated 06.11.2017 passed by the Hon'ble High Court of Gujarat where by winding up petitions CP 388/2015 and CP 389/2015 was withdrawn.
(3.) Petitioner shall file copy of order passed by DRT in OA 91/2016 and petitioner shall file copy of execution petition in respect of award passed by arbitrator in Arbitration petition no. TTPL/88/2016 dated 16.03.2016.;
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