JUDGEMENT
R Varadharajan, Member -
(1.) Learned counsel for the parties are present. It is represented by the Id. Counsel for the petitioner that an application for restoration is pending in view of the order of the Hon'ble Principal Bench dated 24.10.2017. In the circumstances let the matter be placed before the Hon'ble Principal Bench for the consideration of the application. Post the matter on 06.12.2017.;
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