JUDGEMENT
Bikki Raveendra Babu, Member -
(1.) Learned Advocate Mr. Sandeep Singhi with Learned Advocate Mr. Mihir Parikh present for Applicant/ Financial Creditor. Learned Advocate Mr. Rahul Gajera present for Respondent.
(2.) Certified statement of account filed along with affidavit. Learned Advocate Mr. Rahul Gajera filed Vakalatnama for Respondent. At request of Learned Counsel for Respondent for filing objections and hearing.
(3.) Respondent is directed to file objection, if any on or before 07.09.2017 after serving a copy in advance to the Applicant. List the matter on 08.09.2017 for hearing as a last chance.;
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