IN RE Vs. VASUNDHARA HOLDINGS LTD & ORS
LAWS(NCLT)-2017-11-694
NATIONAL COMPANY LAW TRIBUNAL
Decided on
November 23,2017
IN RE
Appellant
VERSUS
Vasundhara Holdings Ltd And Ors
Respondents
JUDGEMENT
-
(1.) Prayer is allowed. Petition is dismissed as withdrawn.;
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