JASPREET SINGH CHANDHOK Vs. I YOGI TECHNICAL SERVICES PVT LTD

LAWS(NCLT)-2017-10-99

NATIONAL COMPANY LAW TRIBUNAL

Decided on October 23,2017

JASPREET SINGH CHANDHOK Appellant

VERSUS

I YOGI TECHNICAL SERVICES PVT LTD Respondents

- (1.) On the request letter circulated on behalf of the applicant-petitioner, hearing is deferred to 7th November, 2017.;