SAMIR MENON Vs. AVJ DEVELOPERS (INDIA) PVT LTD
LAWS(NCLT)-2017-7-79
NATIONAL COMPANY LAW TRIBUNAL
Decided on July 11,2017

Samir Menon Appellant
VERSUS
AVJ DEVELOPERS (INDIA) PVT LTD Respondents

JUDGEMENT

- (1.) For Order see (IB) -147(PB) /2017.;


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