JUDGEMENT
Bikki Raveendra Babu, Member -
(1.) Learned Senior Advocate Mr. M R Bhatt with Learned Advocate Mr. Arjun Sheth present for Financial Creditor/ Petitioner. Learned Senior Advocate Mr. U K. Chaudhary with Learned PCS Mr. Pratik Tripathi present for Respondent. Heard arguments of Learned Counsel for petitioner and Learned Counsel for Respondent. Order reserved.;
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