JINDAL SAXENA FINANCIAL SERVICES PVT LTD Vs. MAYFAIR CAPITAL PVT LTD

LAWS(NCLT)-2017-5-46

NATIONAL COMPANY LAW TRIBUNAL

Decided on May 05,2017

Jindal Saxena Financial Services Pvt Ltd Appellant

VERSUS

Mayfair Capital Pvt Ltd Respondents

M. M. Kumar, Member - (1.) Learned counsel for the petitioner undertakes to file proof of service. List on 12.05.2017.;