CAPEGEMINI TECHNOLOGY SERVICES INDIA LTD Vs. REAL VALUE PROMOTERS PVT LTD
LAWS(NCLT)-2017-10-276
NATIONAL COMPANY LAW TRIBUNAL
Decided on October 24,2017

Capegemini Technology Services India Ltd Appellant
VERSUS
Real Value Promoters Pvt Ltd Respondents

JUDGEMENT

- (1.) Counsels for both the parties are present. Counsel for the Corporate Debtor prayed for time to make compliance with the order dated 22.09.2017. Put up on 03.11.2017 at 10.30 A.M.;


Click here to view full judgement.
Copyright © Regent Computronics Pvt.Ltd.