JUDGEMENT
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(1.) No one is present from the petitioner's side. Ld. Counsel for the respondents is present. I.A. No. 513/KB/2017 has been filed for amendment of C.P. No. 380/KB/2017, but no one is present to move this application. Hence I.A. No. 513/KB/2017 is rejected in default of the applicant.;
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